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STATE TRANSPORT APPELLATE TRIBUNAL, ERNAKULAM (Parties) P

1. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sunil Thomas , J

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In Judgment Text:

  1. Appellate Tribunal, Ernakulam and the consequent Ext.P7 order of the RTA dated 14/8/2018.
  2. of the Constitution of India, the petitioners challenge Ext.P5 judgment in MVAA No.248/2017 of the State Transport

2. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Shaji P. Chaly , J

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In Judgment Text:

  1. concerning the judgment of the State Transport Appellate Tribunal, Ernakulam in M.V.A.A No.42 of 2011 dated

3. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): V. Giri , J


4. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. S. Radhakrishnan , J


5. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. Sreedharan , J




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