In Judgment Text:
- the judgment dated 07.02.2018 in CS (Comm) 273/2018 [
Super Cassettes Industries Pvt .Ltd . vs. Home Cable - Network Pvt. Ltd.], judgment dated 02.04.2018 in CS (Comm) 1161/2016 [
Super Cassettes Industries Pvt .Ltd Industries Pvt .Ltd . vs. Sky Vision Digital Cable Network].- vs. Good Media News Pvt. Ltd.] and judgment dated 06.08.2018 in CS (Comm) 14/2015 [
Super Cassettes
In Judgment Text:
- of copyright has been filed by Plaintiff -
Super Cassettes Industries Pvt .Ltd . against the Defendant - M/s I
J
J
Prev Next