In Judgment Text:
- 12.2020 passed by respondent No.9 (Annexure P/1) between Roshan Jamir Khan and Ors. v.
Sageer Khan and any
In Judgment Text:
- This appeal was filed by
Sageer Khan informant and father of the victim. The victim on the date of alleged
In Judgment Text:
- 2.
This appeal was filed by
Sageer Khan informant and father of the victim
In Judgment Text:
- in Original Suit No.772 of 2015(
Sageer Khan and others Vs. Vivek Sharma and others
J
J
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