In Judgment Text:
- Member-Secretary,
Scheduled Tribe Caste Certificate Scrutiny Committee ,Amravati , in Case No.lvk@vtizrl@ve@5-ST/Edu/062022 Caste Certificate Scrutiny Committee ,Amravati in case No. ST- 5/501/Edu/092020/167607 are hereby set- 205999, and the order in Writ Petition No.7579/2022 dated 11/11/2022 passed by the respondent- The
Scheduled Tribes
In Judgment Text:
- The Vice- Chairman/Member-Secretary,
Scheduled Tribe Caste Certificate Scrutiny Committee ,Amravati - 11/2022 passed by the respondent- The
Scheduled Tribes Caste Certificate Scrutiny Committee ,Amravati in case No
In Judgment Text:
- Claim of both the petitioners were invalidated by the
Schedule Tribe Caste Certificate Scrutiny Committee ,Amravati , by common order dated 03/07/2023.
In Judgment Text:
- Claim of both the petitioners were invalidated by the
Schedule Tribe Caste Certificate Scrutiny Committee ,Amravati , by common order dated 03/07/2023.
In Judgment Text:
- and Member- Secretary, The
Scheduled Tribe Caste Certificate Scrutiny Committee ,Amravati and others (Writ - 03/2009) : (AIROnline 2009 Bom 35); Omprakash Deorao Dharne v. The
Scheduled Tribe Caste Certificate Scrutiny Committee Certificate Scrutiny Committee ,Amravati 2022 (3) MhLJ 31 : 2022 SCC OnLine Bom. 305 : (AIROnline 2022 Bom- D/o Gulabrao Dongre v. The Vice- Chairman/Member-Secretary,
Scheduled Tribe Caste Certificate
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