In Judgment Text:
Seema Gupta versus Shabana Soodan, has been dismissed.- and decree dated 18.03.2023 passed in file number 26/COS titled
Seema Gupta versus Shabana Sudan vide order - parte judgment and decree dated 18.03.2023 passed in the suit for ejectment in case titled as
Seema Gupta versus Shabanam Soodan, along with an application for condonation of delay under Section 5 of J
In Judgment Text:
-
1. Name and address of the
Seema Gupta assessee 9, East Avenue Road, East Punjabi Bagh, Delhi
J
J
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