In Judgment Text:
- in favour of appellant No. 1-
Sharda Prasad Dubey is for house area admeasuring 500 sq.ft. Even after - deed shows that appellant No. 1-
Sharda Prasad Dubey had signed in the deed and his signature is marked - as B to B, therefore, law of estopple will apply against appellant No. 1-
Sharda Prasad Dubey and he -
Sharda Prasad Dubey has purchased the property from Ramkumar Dubey, therefore, it is not a case where
J
J
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