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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Rajasthan High Court Hon'ble Judge(s): V. K. Bali, S. K. Sharma , JJ Full Judgment View Instance In Judgment Text: V. K. BALI, J. :-Shiv Mohan Singh, who on attaining the age of superannuation, retired on 31-7-1997 claimed grant of overtime 2. Judgment  Supreme Court Of India Hon'ble Judge(s): N. Santosh Hegde, S. B. Sinha, A. K. Mathur , JJJ Full Judgment 3. Judgment  Supreme Court Of India Hon'ble Judge(s): N. Santosh Hegde, Satya Brata Sinha, A. K. Mathur , JJJ Full Judgment 4. Judgment  Supreme Court Of India Hon'ble Judge(s): K. T. Thomas, R. P. Sethi , JJ Full Judgment 5. Judgment  Allahabad High Court Hon'ble Judge(s): V. M. Sahai , J Full Judgment Previous Page Go of Next
2. Judgment  Supreme Court Of India Hon'ble Judge(s): N. Santosh Hegde, S. B. Sinha, A. K. Mathur , JJJ
3. Judgment  Supreme Court Of India Hon'ble Judge(s): N. Santosh Hegde, Satya Brata Sinha, A. K. Mathur , JJJ