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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Allahabad High Court Hon'ble Judge(s): S. C. Agarwal , J Full Judgment View Instance In Judgment Text: are that the complainant Shiv Prasad Shakyawar lodged an FIR against the opposite party No. 2 Krishna Kumar Kansal at P Previous Page Go of Next