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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Jammu And Kashmir High Court Hon'ble Judge(s): Vinod Chatterji Koul , J Full Judgment View Instance In Judgment Text: Budgam- respondent No.2, whereby detenu, namely, Showkat Ahmad Ganie alias Naaz S/o Late Mohammad Kamal 2. Judgment  Jammu And Kashmir High Court Hon'ble Judge(s): Rashid Ali Dar , J Full Judgment View Instance In Judgment Text: rder :- Noticing the activities of Showkat Ahmad Ganie Previous Page Go of Next