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Shyam Sundar Joshi (Parties) P

1. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajeev Kumar Dubey , J

View Instance

In Judgment Text:

  1. and applicant Shyam Sundar Joshi was the servant of late Sardarmal Lalvani father of the complainant
  2. with Section 120B of the IPC be taken against applicant Shyam Sundar Joshi and co-accused Anand Kumar @ Sanjay
  3. the applicant Shyam Sundar Joshi and co-accused Anand Kumar @ Sanjay Lalwani, Smt. Sneha Bhosle and Sunil



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