In Judgment Text:
- on
Sona Mia by the Sessions Judge of Agartala in Sessions Case No. 15 of 1950 is therefore enhanced to one - 24.
Sona Mia shall be hanged by the neck till he is dead.
In Judgment Text:
- 23.
The sentence of transportation for life passed on
Sona Mia by the Sessions Judge -
Sona Mia shall be hanged by the neck till he is dead.
In Judgment Text:
- W. 11) reported a robbery on 13-2-1945 by four persons including two of the present accused,
Sona Mia - to the village of Haitkandi in search of the two accused
Sona Mia and Siddique Ahmed. They spent the night Mia and Siddique Ahmed. Gopal Chandra Nag, the Assistant Sub-Inspector was deputed to surroundSona - cubits to the north to arrest the latter. At about 6 A.M. Gopal Chandra Nag called
Sona Mia out
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