In Judgment Text:
- there were other accused namely Pawan, Pappu, Jagbir,
Sunder Pal and Vikas. After the case was registered - to the said railway station where the other accused - Pawan, Pappu, Jagbir,
Sunder Pal and Vikas were playing - for the respondents-accused have stated that accused -
Sunder Pal , Vidya Sagar and Yashpal have passed away after
In Judgment Text:
- Arjunpur where there were other accused namely Pawan, Pappu, Jagbir,
Sunder Pal and Vikas. After the case -
Sunder Pal and Vikas were playing cards. From the evidence of Amit Kumar (PW-2), the High Court held - for the respondents-accused have stated that accused -
Sunder Pal , Vidya Sagar and Yashpal have passed away after
J
J
Prev Next