Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Superintendent District Jail Banda (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): M. C. Jain, Vinod Prasad , JJ


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): R. R. K. Trivedi, Lakshmi Bihari , JJ


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): R. R. K. Trivedi, L. Bihari , JJ


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): H. N. Seth, R. B. Lal , JJ

View Instance

In Judgment Text:

  1. 209, Cr. P.C. and it authcrizes the Superintendent, District. Jail, Banda to keep the petitioner
  2. of this order that the interim custody warrant authorising the Superintendent, District Jail, Banda to keep
  3. of the warrant requires the Superintendent, District Jail, Banda to keep the petitioner in his custody
  4. the Superintendent, District Jail, Banda, to detain the petitioner during the trial arising out of crime case No. 67



 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved