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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Allahabad High Court Hon'ble Judge(s): B. K. Narayana, Arvind Kumar Mishra-I , JJ Full Judgment View Instance In Judgment Text: of common judgment passed in the Sessions Trial No.184 of 2003, State v. Surendra Nath Singh and others Previous Page Go of Next