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Suri Municipality (Parties) P

1. Judgment 
Calcutta High Court

Hon'ble Judge(s) Hon'ble Judge(s): Nasim Ali, Mitter , JJ

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In Judgment Text:

  1. Suri. The said two plots are at some distance from each other. Those plots of land are within the Suri
  2. Municipality. The Commissioners of the said Municipality treated those two plots of land as one holding, No.670



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