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Tahsildar, Devanahalli Taluk, Devanahalli (Parties) P

1. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. Veerappa , J

AIR Law Lines - Point Extract

(A)
Civil & Constitution
Land Laws
Land Revenue
Issuance Of Show Cause Notice - Sustainability
— Show-cause notice issued without following procedure under Act — Land allegedly encroached upon already found to have acquired by KIADB — Show- cause notice not sustainable.


2. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. Veerappa , J


3. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): Anand Byrareddy , J




 J
 J


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