In Judgment Text:
- referred to as the appellant-company),
Aluminium Corporation ofIndia Ltd . (hereinafter referred -
"The above award or directions in respect of Laxmi Ratan Cotton Mills Co.
Ltd .Aluminium Corporation - of
India Ltd ., J. K. Ltd, Beharilal Kailashpat India Supplies, Nortern India Trading Co. and Northern India - on as an acknowledgement was written to the appellant-company by Subramanayam signing it "for
Aluminium Corporation
In Judgment Text:
- (hereinafter referred to as the Act), filed by the
Aluminium Corporation ofIndia Ltd . (hereinafter referred Corporation ofIndia Ltd ., AIR 1967 All 391, that the so-called acknowledgment by the Secretary- appeal before this Court, a Division Bench of this Court held, in L. R. Cotton Mills v.
Aluminium
In Judgment Text:
- the
Aluminium Corporation ofIndia Ltd . Before these suits were filed, the defendant theAluminium Corporation Corporation ofIndia Ltd . while the other suit no. 65 of 1949 was filed by M/s. Behari Lal Ram Charan against- of
India Ltd . (hereinafter called the Corporation) as well as the two plaintiff's Lakshmi Ratan Cotton -
One suit no. 63 of 1949 was filed by Laxmi Ratan Cotton Mills Co. Ltd. against the
Aluminium
J
J
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