In Judgment Text:
PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED AND OTHERS VS. S.N.RAJ KUMAR AND ANOTHER-
9. The Judgment relied upon by the counsel for the petitioner is rendered in the case of
ANDHRA
In Judgment Text:
-
A.K.SIKRI, J.Appellant No.1,
Andhra Pradesh Industrial Infrastructure Corporation Limited
In Judgment Text:
- in ECI ENGINEERING AND CONSTRUCTION CO. LTD. V/s.
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION Industrial Infrastructure Corporation Limited (APIIC) in the industrial parks/zones developed by it-
2. The petitioners in this batch of cases were allotted plots of land by the
Andhra Pradesh LIMITED 1. Upon a detailed consideration of all the issues, a learned
In Judgment Text:
- is filed by
Andhra Pradesh Industrial Infrastructure Corporation Limited (hereafter, APIIC) seeking leave
J
J
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