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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Gauhati High Court Hon'ble Judge(s): M. Sharma , J Full Judgment View Instance In Judgment Text: by the learned Assam Board of Revenue, Guwahati in Case No. 219 RAIN)/88 dismissing the petitioner's appeal Previous Page Go of 1 Next