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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Punjab And Haryana High Court Hon'ble Judge(s): M. M. Kumar, T. P. S. Mann , JJ Full Judgment View Instance In Judgment Text: by the Commissioner, Rohtak Division, Rohtak upholding the order dated 19.6.2006 (P-8) passed by the Sub Previous Page Go of Next