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The Commissioner, Varanasi Division, Varanasi (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Anjani Kumar Mishra , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. P. Srivastava , J


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): D. N. Jha, Brijesh Kumar , JJ

View Instance

In Judgment Text:

  1. of the order of Commissioner, Varanasi Division, Varanasi dated 27-12-86, contained in Annexure-2
  2. S. Bagga, Commissioner, Varanasi Division, Varanasi. Sri Bagga was appointed as Commissioner under
  3. on 14-3-87. This order is Annexure-4. The petitioner had approached the Commissioner, Varanasi Division
  4. Varanasi, on 30th of March, 1987 through his Pairokar with his objection requesting him to recall his order

4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. D. Agarwala , J


5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): V. K. Mehrotra , J




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