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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Punjab And Haryana High Court Hon'ble Judge(s): Ajay Tewari, Avneesh Jhingan , JJ Full Judgment 2. Judgment Supreme Court Of India Hon'ble Judge(s): H. L. Dattu, M. Yusuf Eqbal , JJ Full Judgment 3. Judgment Supreme Court Of India Hon'ble Judge(s): S. H. Kapadia, Aftab Alam , JJ Full Judgment View Instance In Judgment Text: of 2008 __ Commissioner of Income Tax, Faridabad v. Ghanshyam (HUF). L.P. (C) No.17640 of 2008 __ Commissioner of Income Tax, Faridabad v. Ghanshyam (HUF), the civil appeals 4. Judgment Punjab And Haryana High Court Hon'ble Judge(s): Satish Kumar Mittal, Rakesh Kumar Garg , JJ Full Judgment View Instance In Judgment Text: The Commissioner of Income-tax, Faridabad v. Shri Prem Singh, decided on 16-5-2007, while observing as under : 1-2007) and ITA No. 695 of 2005, (The Commissioner of Income-tax, Faridabad v. Shri Prem Singh, decided on 16 The Commissioner of Income-tax, Faridabad v. Shri Prem Singh, decided on 16-5-2007) and ITR No. 26 of 1997 1-2007) and ITA No. 695 of 2005, (The Commissioner of Income-tax, Faridabad v. Shri Prem Singh, decided on 16 5. Judgment Punjab And Haryana High Court Hon'ble Judge(s): Satish Kumar Mittal, Rakesh Kumar Garg , JJ Full Judgment View Instance In Judgment Text: the above orders, the assessee filed an appeal before the Commissioner of Income Tax (Appeals), Faridabad against the order dated 28-4-2005, the assessee filed an appeal before the Commissioner of Income Tax (Appeals), Faridabad who vide his order dated 26-10-2005 dismissed the appeal filed by the assessee Previous Page Go of 2 Next
4. Judgment Punjab And Haryana High Court Hon'ble Judge(s): Satish Kumar Mittal, Rakesh Kumar Garg , JJ
5. Judgment Punjab And Haryana High Court Hon'ble Judge(s): Satish Kumar Mittal, Rakesh Kumar Garg , JJ