In Judgment Text:
- by Respondent No. 1 ' “ Member,
Industrial Court ,Amravati , in Complaint ULP No. 55 of 2002. This Court has
In Judgment Text:
- is directed against the order dated 28-9-1993 passed by the
Industrial Court ,Amravati , in Complaint (U - L.P.) No. 565 of 1988, whereby the
Industrial Court ,Amravati , has dismissed the complaint filed
In Judgment Text:
- This application was granted by the Member,
Industrial Court ,Amravati , who passed an ex parte interim order - by flouting the interim order passed by the
Industrial Court ,Amravati , and in that complaint, the Labour - the
Industrial Court ,Amravati , vide Revision (ULPA) No.75 of 1994 praying for a stay to the effect, execution - before the
Industrial Court ,Amravati , and after hearing the parties, the Industrial Court, vide its
J
J
Prev Next
