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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Karnataka High Court Hon'ble Judge(s): B. Sreenivase Gowda , J Full Judgment 2. Judgment  Karnataka High Court Hon'ble Judge(s): H. G. Ramesh , J Full Judgment 3. Judgment  Karnataka High Court Hon'ble Judge(s): D. V. Shylendra Kumar , J Full Judgment 4. Judgment  Karnataka High Court Hon'ble Judge(s): N. K. Patil , J Full Judgment 5. Judgment  Karnataka High Court Hon'ble Judge(s): K. A. Swami , J Full Judgment View Instance In Judgment Text: challenged the order dated 29-8-1978 passed by the Joint Registrar of Co-operative societies, Mysore Division Previous Page Go of Next