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The Labour Court, Agra (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. Amit Sthalekar , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. U. Khan , J

View Instance

In Judgment Text:

  1. Labour Court, Agra, which was registered there as Adjudication Case No. 60 of 2006. The employer raised
  2. preliminary objection before the Presiding Officer, Labour Court, Agra that the transfer was bad and Labour

3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. Amit Sthalekar , J


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. Amit Sthalekar , J


5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. U. Khan , J




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