In Judgment Text:
- 10-1999 in I.D. No. 173 of 1996 on the file of the Industrial Tribunal-cum-Additional
Labour Court ,Hyderabad
In Judgment Text:
- The petitioner filed I.D.No.89 of 2000 before the Central Government Industrial Tribunal-cum-
Labour Court -
Hyderabad , (for short the Labour Court— ), under Section 2-A(2) of the Industrial Disputes Act, 1947
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