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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Gauhati High Court Hon'ble Judge(s): M C Pathak , C.J. AND D. M. Sen, D. Pathak , JJ Full Judgment View Instance In Judgment Text: Whether the management of Dekorai Tea Estate is justified in terminating the services of Shri Ajit Kumar Previous Page Go of Next
1. Judgment  Gauhati High Court Hon'ble Judge(s): M C Pathak , C.J. AND D. M. Sen, D. Pathak , JJ