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The Management of Mahadev Textile Mills, Hubli, (Parties) P

1. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. Jagannatha Shetty , J

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In Judgment Text:

  1. III. (a) Are the management of Mahadev Textile Mills
  2. I. (a) Are the management of Mahadev Textile
  3. Mills, Hubli, justified in retrenching the following 24 workmen with effect from 23rd January, 1971
  4. Hubli, justified in declaring a lock-out with effect from 25th January, 1971 ?



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