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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Kerala High Court Hon'ble Judge(s): Thomas P. Joseph , J Full Judgment 2. Judgment  Kerala High Court Hon'ble Judge(s): K. K. Usha, R. Rajendra Babu , JJ Full Judgment View Instance In Judgment Text: compensation of Rs. 2,42,400/- with interest at 12% thereon by the Motor Accidents Claims Tribunal, Ernakulam Previous Page Go of Next