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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Rajasthan High Court Hon'ble Judge(s): Anoop Kumar Dhand , J Full Judgment View Instance In Judgment Text: the benefit of seniority respondent No. 2 approached the Rajasthan Civil Services Appellate Tribunal, Jaipur 2. Judgment Rajasthan High Court Hon'ble Judge(s): Anoop Kumar Dhand , J Full Judgment View Instance In Judgment Text: Services Appellate Tribunal, Jaipur (for short, 'Tribunal') seeking seniority w.e.f. 06.02.1989 by way e. 30.05.1992 but for getting the benefit of seniority respondent No. 2 approached the Rajasthan Civil 3. Judgment Rajasthan High Court Hon'ble Judge(s): Alok Sharma , J Full Judgment View Instance In Judgment Text: is the order dated 8.7.2011 passed by the Rajasthan Civil Services Appellate Tribunal (hereafter 'the Tribunal Civil Services Appellate Tribunal has been constituted to address disputes relating to service matters i Heard. Considered. The Rajasthan 4. Judgment Rajasthan High Court Hon'ble Judge(s): B. S. Chauhan , J Full Judgment View Instance In Judgment Text: by the Rajasthan Civil Service Appellate Tribunal by which the order of compulsory retirement dated 1-12-1997 has 5. Judgment Rajasthan High Court Hon'ble Judge(s): V. S. Kokje , J Full Judgment View Instance In Judgment Text: 95 in this Court Straightway. The Rajasthan Civil Services Appellate Tribunal partially allowed the appeal quashing Maheshwari, Dr. Raja Babu Panwar and Dr. P. D. Khandelwal filed an appeal before the Rajasthan Civil Service Appellate Tribunal challenging the promotions granted to his juniors, alleging that they did not fulfil Previous Page Go of 2 Next