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The Registrar of Companies Delhi, (Parties) P

1. Judgment 
National Company Law Tribunal

Hon'ble Judge(s) Hon'ble Judge(s): Deepti Mukesh, Judicial Member, Pradeep R. Sethi, Technical Member , JJ

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In Judgment Text:

  1. by the Registrar of Companies, Delhi and Haryana (ROC). Vide order dated 23.01.2018, it was directed that the Union

2. Judgment 
National Company Law Tribunal

Hon'ble Judge(s) Hon'ble Judge(s): Deepti Mukesh, Judicial Member, Pradeep R. Sethi, Technical Member , JJ


3. Judgment 
National Company Law Tribunal

Hon'ble Judge(s) Hon'ble Judge(s): Deepti Mukesh, Judicial Member , J


4. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): D. K. Jain , J


5. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): D. K. Kapur , J




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