In Judgment Text:
- respondent,
Revenue Divisional Officer ,Kovvur , West Godavari District to grant the authorization in his name
In Judgment Text:
- for issuing a writ of certiorari quashing the order of the
Revenue Divisional Officer ,Kovvur , dated 20th - October 1954, and to direct the
Revenue Divisional Officer ,Kovvur , West Godavari District
In Judgment Text:
- for issuing a writ of certiorari quashing the order of the
Revenue Divisional Officer ,Kovvur , dated 20th - October 1954, and to direct the
Revenue Divisional Officer ,Kovvur , West Godavari District
J
J
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