The Revenue Divisional Officer Guntur

Hon'ble Judge(s): P. Jaganmohan Reddy , C.J. AND Alladi Kuppuswami, Chinnappa Reddi , JJ

View Instance

In Judgment Text:

compensation from 30-11-1950 till the date of payment. The referring officer, namely the Revenue Divisional
Officer Guntur has preferred the above appeal against the judgment of the learned Subordinate Judge. Three
from the amount deposited by the Municipality under Works Deposit in the name of the Revenue Divisional
Officer, Guntur. Therefore no distinction can be made between the possession of the Municipality

In Headnote:

by the Municipality under Works Deposit in the name of the Revenue Divisional Officer, Guntur. Therefore

Hon'ble Judge(s): AND Viswanatha Sastri, Krishna Rao , JJ

View Instance

In Judgment Text:

of the council held on 20th January, 1956, under the presidency of the Revenue Divisional Officer, Guntur
Divisional Officer, Guntur and the State of Andhra. The facts are not in dispute.
fifths of the sanctioned strength of the council. The two respondents to the petition are respectively the Revenue

Hon'ble Judge(s): Wallis , C.J. AND Kumaraswami Sastri , J

No Records Available for the Current Search