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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Madras High Court Hon'ble Judge(s): Arunachalam , J Full Judgment View Instance In Judgment Text: is being prosecuted by the respondent, who is the Sub Inspector of Police, Kottar Police Station, Nagercoil Previous Page Go of Next