In Judgment Text:
-
The petitioner in W.P. No. 3465 of 2004 is the
Toddy Tappers Co-operative Society , Pulekona Group, Pulekona
In Judgment Text:
- for the year 2002-2003 stipulates that creation of new
toddy tapper co-operative society /tree for tapper may - respondent and 17 others for creation of a new
toddy tappers co-operative society could not have been - and 17 others for creation of a new
toddy tappers co-operative society could not have been considered
In Headnote:
Tappers Co-operative Society - Limitation as specified in Guideline No. 22 - Commissioner of Prohibition- (17 of 1968) , S.72(i)— Excise Policy for year 2002-2003 Guideline No. 22 - Creation of new
Toddy
J
J
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