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Tufail Ahmad Zaldar (Parties) P

1. Judgment 
Jammu And Kashmir High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ali Mohammad Magrey , J

View Instance

In Judgment Text:

  1. 08.2019, passed by District Magistrate Srinagar, whereby the detenu namely Tufail Ahmad Zaldar S/o Mohammad Shafi
  2. and the impugned detention order No. DMS/PSA/81/2019 dated 16.08.2019, whereunder the detenu namely Tufail Ahmad
  3. Zaldar S/o Mohammad Shafi Zaldar R/O Ranger Stop Zaldar Mohalla Saidakadal, Srinagar, is quashed along

2. Judgment 
Jammu And Kashmir High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ali Mohammad Magrey , J

View Instance

In Judgment Text:

  1. the detenu namely Tufail Ahmad Zaldar S/o Mohammad Shafi Zaldar R/o Ranger Stop Zaldar Mohalla, Saidakadal
  2. and the impugned detention order No. DMS/PSA/81/2019 dated 16.08.2019, whereunder the detenu namely Tufail Ahmad
  3. Zaldar S/o Mohammad Shafi Zaldar R/O Ranger Stop Zaldar Mohalla Saidakadal, Srinagar, is quashed along



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