In Judgment Text:
- of Bisauli constituency is in favour of Smt.
Umlesh Yadav , the petitioner. In the advertisement name - that voters have now decided to elect Smt.
Umlesh Yadav , the petitioner. The details of publishing the said -
Umlesh Yadav did not maintain a correct and true account of her election expenditure under section 77
In Judgment Text:
- by Smt.
Umlesh Yadav , a candidate of Rashtriya Parivartan Dal from 24-Bisauli Assembly Constituency - of the election expenditure submitted by Smt.
Umlesh Yadav . The Commission thereafter issued notice dated 22
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