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Preamble of Insurance Act (4 of 1938) (Act And Section) P

1. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Navin Chawla, Shalinder Kaur , JJ


2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): B. V. Nagarathna, Satish Chandra Sharma , JJ


3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): B. V. Nagarathna, Satish Chandra Sharma , JJ


4. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): B. V. Nagarathna, Satish Chandra Sharma , JJ


5. Judgment 
Orissa High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. K. Panigrahi , J




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