1. Administrative Tribunals and Speaking Orders - A Study By Bhagya Sree Deshpande Published In (LAB IC 2015) Read More
2. Directors Vicarious Liability for Offences by Companies-IV : An In-Depth Analytical Study of the Standard Penal Provision By Dr. K. R. Chandratre Published In CLC 2000 Read More
3. Money-Laundering and the Obligations of Banks, Financial Institutions and Intermediaries under the Prevention of Money-Laundering Act, 2002 By Kunal Kumbhat Published In CLC 2006 Read More
4. Shaha Ratansi Khimji and Sons v. Proposed Kumbhar Sons Hotel Private Limited and Others : Air 2014 SC 2895 By S. Ramasubramaniam Published In AIR 2015 Read More
5. Courts and Sentencing Principles : A Study By Prof. (Dr.) Mukund Sarda Published In Crlj 2015 Read More
