AIROnline 2018 Kar 526

Karnataka High Court

Hon'ble Judge(s): S. Sunil Dutt Yadav , J

Karnataka Co-operative Societies Act (11 of 1959) , S.29F— Election - Post of President and Vice President - Plea that complaint that filed, with regard to kidnapping of member, closed and on closure of said complaint, directions to take steps to hold election prior to expiry of term of members of Governing Council. (Para 4 5)